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State of Rajasthan - Section

Section 34 in Rajasthan Land Revenue Act 1956

34. Sadar Qanungos.

- Subject to rules made under this Act, the Director of Land Records shall appoint one or more Sadar Qanungos in each district to supervise the work of the Girdawar Qanungos or Land Records Inspectors and Patwaris and to perform such other duties as the State Government may prescribe.