Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of Odisha - Subsection Section 117(3) in The Orissa Municipal Corporation Act, 2003 (3)Every Corporation may with the previous sanction of the Government and subject to the provisions of this Act and the rules made thereunder determine its establishment.
