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Punjab-Haryana High Court

Smt. Jai Kauri And Another vs State Of Haryana And Another on 10 November, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

                                         R.F.A No. 3486 of 2008(O&M)

Smt. Jai Kauri and another
                                                     ...Appellants

                               Versus

State of Haryana and another

                                                     ... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Akshay Jain, Advocate and Mr. S.K. Jain, Advocate for the appellants.

Mr. Ashish Gupta, Asstt. Advocate General, Haryana RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A No. 2096 of 2008, titled State of Haryana and another versus Surinder Kumar and another.

(RAJESH BINDAL) JUDGE 10.11.2010 G.Arora