Punjab-Haryana High Court
Smt. Jai Kauri And Another vs State Of Haryana And Another on 10 November, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A No. 3486 of 2008(O&M)
Smt. Jai Kauri and another
...Appellants
Versus
State of Haryana and another
... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Akshay Jain, Advocate and Mr. S.K. Jain, Advocate for the appellants.
Mr. Ashish Gupta, Asstt. Advocate General, Haryana RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A No. 2096 of 2008, titled State of Haryana and another versus Surinder Kumar and another.
(RAJESH BINDAL) JUDGE 10.11.2010 G.Arora