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Supreme Court - Daily Orders

Akhilesh Shukla vs Union Of India on 4 November, 2015

Bench: Madan B. Lokur, R.K. Agrawal

                                      IN THE SUPREME COURT OF INDIA
                                       CIVIL APPELLATE JURISDICTION

                                   REVIEW PETITION (C) NO.3136 OF 2015

                                                      IN

                                      CIVIL APPEAL No. 5944 OF 2015


     AKHILESH SHUKLA & ORS.                                              Petitioner(s)

                                                      VERSUS

     UNION OF INDIA AND ORS                                              Respondent(s)
                                                     WITH

                               R.P.(C) No. 3298/2015 In C.A. No. 5947/2015


                                                O R D E R

We have carefully gone through the review petitions and the connected papers. We find no merit in the review petitions and the same are accordingly dismissed.

…....................J. [Madan B. Lokur] …....................J. [R.K. Agrawal] NEW DELHI NOVEMBER 04, 2015 Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.11.05 12:04:15 IST Reason: 1 CHAMBER MATTER SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 3136/2015 In C.A. No. 5944/2015 AKHILESH SHUKLA & ORS. Petitioner(s) VERSUS UNION OF INDIA AND ORS Respondent(s) WITH R.P.(C) No. 3298/2015 In C.A. No. 5947/2015 Date : 04/11/2015 These petitions were circulated today.

CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE R.K. AGRAWAL By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.

(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master [Signed Order is placed on the file] 2