Supreme Court - Daily Orders
Akhilesh Shukla vs Union Of India on 4 November, 2015
Bench: Madan B. Lokur, R.K. Agrawal
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.3136 OF 2015
IN
CIVIL APPEAL No. 5944 OF 2015
AKHILESH SHUKLA & ORS. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
WITH
R.P.(C) No. 3298/2015 In C.A. No. 5947/2015
O R D E R
We have carefully gone through the review petitions and the connected papers. We find no merit in the review petitions and the same are accordingly dismissed.
…....................J. [Madan B. Lokur] …....................J. [R.K. Agrawal] NEW DELHI NOVEMBER 04, 2015 Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.11.05 12:04:15 IST Reason: 1 CHAMBER MATTER SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 3136/2015 In C.A. No. 5944/2015 AKHILESH SHUKLA & ORS. Petitioner(s) VERSUS UNION OF INDIA AND ORS Respondent(s) WITH R.P.(C) No. 3298/2015 In C.A. No. 5947/2015 Date : 04/11/2015 These petitions were circulated today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE R.K. AGRAWAL By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master [Signed Order is placed on the file] 2