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[Cites 0, Cited by 5] [Section 45IA(1)] [Section 45IA] [Entire Act]

Union of India - Subsection

Section 45IA(1)(b) in The Reserve Bank of India Act, 1934

(b)having the net owned fund of twenty-five lakh rupees or such other amount, not exceeding two hundred lakh rupees, as the Bank may, by notification in the Official Gazette, specify.