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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Kerala - Subsection

Section 34(2)(i) in The Kerala Panchayat Buildings Rules, 2011

(i)Any building not specifically covered by any of the occupancies under sub-rule (2) shall be in the group, which most nearly resembles its existing or proposed use.