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Karnataka High Court

Sri Vishakanta Murthy vs Smt M K Latha on 28 June, 2010

Author: Ajit J Gunjal

Bench: Ajit J Gunjal

IN '1_'r~11:«: HIGH COURT OF KARNA'I"AKA mi BANGALQRE E.')A.'I'E1I_) THIS THE 28m DAY OF J1;NEi.%--;é.o"1 Q'%" ~ BEE'-<'ORE_ THE HONBLE Mr.JU-S'1'IC:E«. _ WRIT PETETION No.1T:SG._OF 2O_1.Of(§fi{I¥'E7§Q BETWEEN:

Sri Vishakanta MLl1'ti1y!."'_ ' S/0 S.Ma1'i1'1a13§e'%aI11., I Aged about 52--..Vye.a 1'sw, . ' _ R/at: Soma5E1a1}i'Vi'Hage."'=ff.-- V' ; "
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Ch21ma1;'a}3r1'2ag§;11' {i)"i*1"fvsJ1::'i_(i"i.,_A" _ ...PETE'.I'IONER [Sri D.Rvimgashe§:;1§4j§;}§j:;{;:'Aav.) AND: A, , . """
' 1') I (I) E.-;v1_'{:c? M £2" Ei._i_kar} 1.11'1aiah. A =. gt-3:1». .a°b.Qiz tj ye. a .
Z 2. S171' Ke_1i1'53.? 1:'i'}§, S / 0 ..Vf;~§h21kaI1t.a Mu rihy, .AAged";5;b0ut 17 years.
VSi'n.ce minor. repres3e11t€(:i ' VB'y°hiS Mother and Nat.u:"c1} GL1ardian ;Smt.M.K.La.1'.ha, the W petitoner " Both are R/at:
No.7/}._. 1" Cross, Vidyanagar.
P3.d11V211'21i1aIii.
"'Ct)i,i'r~;{'[I%?'PF'C3 z:1s H19 I")ivis1'01'1 .E3c:1'1('*.l'1 of this Court.
if SATEPPA BASAPPA V. KU. GEETHA ' Crl.L.J. 927.
AA 2...-...iVI1".Rage1sl';.ek2.11~a1;)pa. Eoamed (:o1.1nsel for the " _ 'p'E§VJ[V,i{7.2'\'-."J'I1("il" submits than Erldeed it'. is He may be 33-ct~:i"I11ii',i"&ac.i to fife an RPFCZ. W " / Mysmc-;*. . . .RICSI3()NI)E'N'_i'S 7.
(Sri I.,.§\/LR;-11r1'1aie11'1 C}0wc,12.1. Adv.) This wril petition fiied 1,.n1der Art.i(7_I.e:sv_u_2V26'V--iéir1.ci of the C011stit:L11:i(:>1'1 of Iritiia pra_\ri>1r1g.,t1() Tg'L1ash..'4{:he._(;.rde1' ' dated 11.12.2009 niade by the £?ami],y :C(')(L».11'1;.;"--MyS'£)Af€~.;::ji1 C._E\/iisct. 428/2007', on his file: as"'.peLi'_ A1'1ni::x__urevF"t_b~..t1'1e WP. and 1'e_j<i>(:t 1'1'1e~. saicl pc='rt'.iI.i<>t._'} in (L'A..i_\/I'Erscr. .i';.i()';2;V'g?,8_/2_(;)07. This writ. pet:it.i0n (tor11ir1g':5,'i"t«1i:'i for p"1*e-iiirriiirieiify hearing in 'B Ginup this day. i'.i'1.gf. C(')u1'ti n'1}.1.dér" f()ii(';w'i'ng': When t1'1;:'.111;if£'.E:e1"Iis Jig'.-3k€I1'<,1.i.})'.;_" .}ue_21rjr1ed_ counsel for the 1"esp()11dVé1'1i.s-..fVl11a1S3:'fV lf'EiIi.S:I»'E'.C1 _7cii1V 0bje(:1:i01'1 regarding 1r121im.ai11'abilit:y*pi"':_t:}r1iS--~._jjeI'i'1ion. i~Ie sL1b.111i'ts that the pefi;it.i_Q=1e1" 1f§iq1.i.ii*ed"- U3 file 21 Revision Petitiori Family 2,;
3. IJiI:)cr's.y 1*L%s5c1'\*('r('i to 't'.l'1c p€:'1it"'i("'>110r In file :f1. RPF C. If a 1't*q1_1cst_ is macie by the pc'tit.i(.n'1e1* for 1'€"'t:L~!.'!fE'~1__._()f 1111c £.':()c.?1.1.111e.1'11"ss. 1'@;,_§i&5E",1"y shall 1"c't'ur11 iht'? doc':1,:1m-?11'iVsV.V Writ; P<%':..it..i<.)n .=st:a11c'1s ciis1_=)_<;>ssc-c1T }<_>f:,i'c).1"--- SEfrl'T_iSE.';CE'£1 pL1rp0ses.
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