Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] State of Tamilnadu - Subsection Section 128(2) in Tamil Nadu Panchayats (Elections) Rules, 1995 (2)If the provisions of rules 122,123,124,125 or sub-rule (1) of this rule are not complied with, the Election Court shall dismiss the petition.
