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State of Madhya Pradesh - Section

Section 14 in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

14. President of meeting.

- The President of the Council shall preside over the meeting. If the President of the Council is absent, the meeting of the Council shall be: presided over by the Vice-President. If the President and the Vice-President are both absent, the members present shall choose one of them to preside over the meeting.