Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(a) in The Maharashtra State Commission For, Women Act, 1993

(a)is made in reply to a question which is required by the Commission or such officer or agency or such person to answer, or