Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 74 in The Calcutta Port Rules, 1943 74. Duration of licenses. - Every license granted under these rules shall continue in force for one year from the date on which it is granted unless it is duly revoked.Every expired or revoked license shall be surrendered to the Boat Surveyor without delay.
