Delhi High Court - Orders
Britannia Industries Ltd vs Parle Biscuits Pvt. Ltd & Anr on 24 March, 2021
Author: Jayant Nath
Bench: Jayant Nath
$~OS-20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 129/2021 and IA Nos. 4287/2021, 4288/2021,
4289/2021
BRITANNIA INDUSTRIES LTD ... Plaintiff
Through Mr.Sandeep Sethi, Mr.Puneet Mittal,
Sr. Advs. with Ms.Ishani Chandra and
Ms.Shubhie Wahi, Advs.
versus
PARLE BISCUITS PVT. LTD & ANR. ... Defendants
Through Mr.Sai Krishna Rajagopal, Mr.N.K.
Bhardwaj, Ms.Savni Endlaw,
Mr.Bikas Ghorai, Mr.Vivek Ayyagari
and Mr.Abhiraj Jayant, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 24.03.2021 Learned counsel for the defendants has suggested some changes in the advertisement.
Learned senior counsel for the plaintiff seeks some time to take instructions.
At request, adjourned to 26.03.2021.
JAYANT NATH, J.
MARCH 24, 2021/st Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:01.04.2021 13:00:41