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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(2)(c) in Faridabad Complex Administration Building Rules, 1989

(c)In case of plots used purely for commercial purposes or for shop-cum-offices, the permissible coverage on upper floor shall be the same as for ground floor.