Patna High Court - Orders
Parivartankari Prarmbhik Sikshak ... vs The State Of Bihar Through Mr. Deepak ... on 10 April, 2019
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh, Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.2624 of 2018
In
Civil Writ Jurisdiction Case No.2892 of 2013
======================================================
Jai Kant Prasad Yadav and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2583 of 2018
In
Civil Writ Jurisdiction Case No.19333 of 2016
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Parivartankari Prarmbhik Sikshak Sangh Bihar Regd. Office at Raksha
(South), Via Kanti, P.S. Karja
... ... Petitioner/s
Versus
The State Of Bihar Through Mr. Deepak Kumar, The Chief Secretary,
Bihar,and Ors
... ... Opposite Party/s
======================================================
Appearance :
(In Miscellaneous Jurisdiction Case No. 2624 of 2018)
For the Petitioner/s : Mr.Arvind Kumar Sharma
For the Opposite Party/s : Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 2583 of 2018)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Opposite Party/s : Smt. Shilpa Singh
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
and
HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH)
6 10-04-2019It is submitted by Mr. Ashutosh Ranjan Pandey, learned AAG 15 that he has received instruction from the Additional Chief Secretary-cum-Principal Secretary, Department of Education, Government of Bihar that in Patna High Court MJC No.2624 of 2018(6) dt.10-04-2019 2/2 compliance to the order under contempt, direction for payment has been made and consequential payments will be made within a period of ten days.
As prayed for, let this matter come up on Board on 19.6.2019 under the same heading.
It is made clear that if payments in pursuance to the submissions made by learned AAG 15 are not made, the Additional Chief Secretary-cum-Principal Secretary, Department of Education will remain present before this Court on 19.6.2019.
(Dinesh Kumar Singh, J) ( Anil Kumar Upadhyay, J) anil/-
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