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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(h) in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

(h)"Elector" means an indigenous Khasi male adult of the Hima who as per customs holds office as the Basan, the Myntri and the Lyngdoh duly appointed and recognized by the Syiem and his Executive Durbar and approved by the Executive Committee who is eligible to elect the Syiem under the prevailing custom of Mylliem Syiemship. The list of Electors is as shown in Schedule- II to this Act.