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[Cites 0, Cited by 0] [Section 11A(1)] [Section 11A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11A(1)(e) in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

(e)The provision of artificial limbs, hearing aids and the like at the cost of State Government ;