Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(1) in Bihar Taxation on Luxuries in Hotels Act, 1988 (1)The amount of tax payable under section 3 shall be paid by the proprietor to the State Government by the 25th day of the month following for every quarter in the prescribed manner.
