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State of Madhya Pradesh - Section

Section 19 in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

19. Authorities to examine cotton, etc.

- The authorities competent to examine such cotton or the contents of such package or bale shall be-
(1)Agricultural Chemist, Department of Agriculture, M.P.
(2)Director, Technological Laboratory, Matunga, or
(3)Sworn Surveyor of East India Cotton Association, Bombay.