Section 18(a) in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department
(a)All persons whether occupying a Bungalow/ Rest-shed or not but using the compound for pitching tents shall be subject to the Bungalow rules. Priority of use of kitchens, out-houses and utensils shall rest with the occupants of the Bungalow.
