Section 10(3)(c) in First Statutes of the University of Udaipur

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State of Rajasthan - Subsection

Section 10(3)(c) in First Statutes of the University of Udaipur

(c)Subject to the provisions of the Act, the Statutes, and the regulations, the Executive Committee shall, in addition to all powers vested in it, have the following powers and duties:-

(i)on the recommendations of the Academic Council, to affiliate, reorganise or approve Colleges, hostels, or institutions for admission to the privileges of the University, and to withdraw the same from and to make regulations therefor,

(ii)to appoint examiners and arrange for the holding of the examinations and publishing results thereof,

(iii)to maintain proper standards of teaching in consultation with the Academic Council,

(iv)to lay down minimum scales of salaries, qualifications etc. of University officers, teachers and other staff in Colleges, Schools etc. and of teachers in Associated Colleges on the recommendation of the Academic Council,

(v)to frame service conditions of employees of the University on the recommendation of the Council of Deans,

(vi)to make out administrative and legislative proposals for the betterment and promotion of agriculture based on the results of research conducted in the University for consideration of the University,

(vii)to recommend the Statutes proposed by the Academic Council to the Board,

(viii)to consider and recommend the budget of the University on recommendation of the Finance Committee to the Board for approval.

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State of Rajasthan - Subsection

Section 10(3)(c) in First Statutes of the University of Udaipur