Madhya Pradesh High Court
Harendra Jatav vs The State Of Madhya Pradesh Thr on 30 October, 2018
1 MCRC-39972-2018
The High Court Of Madhya Pradesh
MCRC-39972-2018
(HARENDRA JATAV Vs THE STATE OF MADHYA PRADESH THR)
3
Gwalior, Dated : 30-10-2018
Shri Avinash Kulshrestha, learned counsel for the applicant.
Shri B.M.Patel, learned PP for the respondent/State.
Shri Madhukar Kulshrestha, learned counsel for the complainant. Counsel for the applicant prays for the withdrawal of application. Eventually, application is dismissed as withdrawn.
(ANAND PATHAK) JUDGE JPS/-
JAI PRAKASH SOLANKI 2018.10.30 13:55:07 +05'30'