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Madhya Pradesh High Court

Harendra Jatav vs The State Of Madhya Pradesh Thr on 30 October, 2018

                                                 1                            MCRC-39972-2018
                       The High Court Of Madhya Pradesh
                                 MCRC-39972-2018
                              (HARENDRA JATAV Vs THE STATE OF MADHYA PRADESH THR)

     3
     Gwalior, Dated : 30-10-2018
                      Shri Avinash Kulshrestha, learned counsel for the applicant.
                      Shri B.M.Patel, learned PP for the respondent/State.

Shri Madhukar Kulshrestha, learned counsel for the complainant. Counsel for the applicant prays for the withdrawal of application. Eventually, application is dismissed as withdrawn.

(ANAND PATHAK) JUDGE JPS/-

JAI PRAKASH SOLANKI 2018.10.30 13:55:07 +05'30'