Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act] Union of India - Subsection Section 62(2)(f) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996 (f)the form in which an application for registration as a beneficiary shall be made under sub- section (2) of section 12;