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[Cites 0, Cited by 0] [Section 37(1A)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1A)(a) in The Limited Liability Partnership Rules, 2009

(a)a statement of account disclosing nil assets and nil liabilities, certified by a Chartered Accountant in practice made up to a date not earlier than thirty days of the date of filing of Form 24;