Calcutta High Court (Appellete Side)
Sharp Industries Ltd. & Ors vs Unknown on 26 August, 2021
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
26.08.2021 249 ss (via Video Conference) CRR 952 of 2009 In the matter of : Sharp Industries Ltd. & ors.
... Petitioners.
Mr. Pawan gupta Mr. Ganesh N. Jajodia Ms. Satabdi Dutta ... for the petitioners Counsel for the petitioners submits that this is a complaint case under Section 138 of the N.I. Act, 1881.
None has appeared on behalf of the opposite party. Accordingly, the petitioners are directed to serve copy of this revisional application upon the opposite party and file affidavit of service on the adjourned date.
Let the matter appear four weeks hence.
< (Shekhar B. Saraf, J.)