Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 9C in Kerala Marine Fishing Regulation Act, 1980 9C. Prohibition of using boat building yards which is not registered. - No person or authority shall be permitted to operate or use any boat building yard which is not registered under section 9A or 9B of this Act.
