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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(a) in Cyberabad (Metropolitan Area) Police Act, 2004

(a)in sub-section (1), for the expression "sections 94, 96, 97 and 98 of the Code of Criminal Procedure, 1898", the expression "sections 91, 93(1), 93(2) and 94 of the Code of Criminal Procedure, 1973", shall be substituted;