Section 57(2)(b) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

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State of Chattisgarh - Subsection

Section 57(2)(b) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(b)any right, privilege, obligation or liability acquired, accrued or incurred by the Jawaharlal Nehru Krishi Vishwavidyalaya in respect of the college or research station, as the case may be, shall be deemed to be the right, privilege, obligation or liability acquired, accrued or incurred by the University.

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State of Chattisgarh - Subsection

Section 57(2)(b) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987