Madhya Pradesh High Court
Vishram Singh vs The State Of Madhya Pradesh on 21 June, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1911 of 2013 (VISHRAM SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 21-06-2022 As prayed by Shri Madan Singh, learned counsel for the appellant, list after a week.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
Akm
Signature Not Verified
SAN
Digitally signed by AKANKSHA MAURYA
Date: 2022.06.22 14:22:14 IST