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Madhya Pradesh High Court

Vishram Singh vs The State Of Madhya Pradesh on 21 June, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1911 of 2013 (VISHRAM SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 21-06-2022 As prayed by Shri Madan Singh, learned counsel for the appellant, list after a week.



                                        (SUJOY PAUL)                                 (PRAKASH CHANDRA GUPTA)
                                           JUDGE                                              JUDGE

                                      Akm




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Date: 2022.06.22 14:22:14 IST