Delhi High Court - Orders
Sugesan Transport Pvt Ltd vs Continental Engineering Corporation on 12 July, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 109/2021
SUGESAN TRANSPORT PVT LTD .....Petitioner
Through: Mr. Udian Sharma, Mr. Jaitegan
Khurana & Ms. Vanshita Gupta,
Advocates.
versus
CONTINENTAL ENGINEERING
CORPORATION .....Respondent
Through: Mr. Amit George, Mr. Kunal Kher,
Mr. Mohd. Irshad & Ms. Chakshu
Thakral, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.07.2024 Learned counsel for the petitioner seeks a passover which is not possible, in view of part-heard matters listed today.
List on 21.11.2024.
PRATEEK JALAN, J JULY 12, 2024 'pv'/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2024 at 02:29:15