Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] NCT Delhi - Subsection Section 6(ii) in The Punjab Registration of Money Lenders Act, 1938 (ii)has had his suit dismissed, in whole or in part, under Section 37 of the Punjab Relief of Indebtedness Act (VII of 1934):
