Section 4(2)(b) in The Goa, Daman and Diu Town and Country Planning Act, 1974

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(b)Secretaries to Government in the department dealing with the following subjects, namely:-

(i)town and country planning;

(ii)local self Government;

(iii)planning; and

(iv)industry;

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