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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(4) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(4)The [Kul Sachiv (Registrar)] [ Substituted by U.P. Act 29 of 1974, vide Section 27] shall be responsible for the counduct of the examinations as prescribed and make all other arrangements necessary therefor and be responsible for the due execution of all processes connected therewith.