Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 88] [Entire Act] Union of India - Section Section 31 in The General Clauses Act, 1897 31. Construction of references to Local Government of a Province . [Repealed by A.O. 1937.]The ScheduleEnactments Repealed[Repealed by the Repealing and Amending Act, 1903(1 of 1903), section 4 and Schedule III.]
