Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(4)(c) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019

(c)exercise such other powers and perform such other financial functions, as may be assigned to him by the Board, or as may be prescribed: