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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(1)(a) in The Punjab Land Preservation Act, 1900

(a)upon such publication any general order, made under section 4 [or section 5-A] [Inserted by Punjab Act 4 of 1944, section 8(b).] becomes applicable to such area, or