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State of Uttar Pradesh - Section

Section 5 in The (Bye-Laws for the Regulation of) Cattle Traffic on Streets within the Limits of City of Lucknow, 1987

5. Attendant compulsory for cattle traffic.

- No person shall take out cattle or allow them to be taken out on any street within the city of Lucknow at any time without their being attended to by one attendant for a maximum of 8 (Eight) cattle.