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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(a) in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004

(a)In case of regular inspection, the Inspecting Party consisting of the Superintendent, some Ministerial Officers of the Inspection Branch or some other members of Courts Establishment as would be required may proceed to the Subordinate Courts well in advance prior to the date of inspection.