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State of Meghalaya - Section

Section 237 in Meghalaya Municipal Act, 1973

237. Steps to be taken on out-break of infectious diseases.

- In the event of the prevalence or threatened out-break of any infectious disease in any municipal area, or of any unusual mortality therein, in Municipal Board concerned shall provide such staff, medicines, appliances, equipments and other things as my, in the opinion of the State Government, be necessary for the treatment of such infectious disease and preventing in from spreading.