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[Cites 0, Cited by 0] [Section 7(12)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(12)(i) in Rajasthan Panchayati Raj (Election) Rules, 1994

(i)continue to be operated serially from special serial number following the special serial number where the allocation of seats reserved for the SCs or, as the case may be, the STs has ended in the preceding election.