Delhi High Court - Orders
Modicare Limited vs Maa Adishakti Multi Trade Enterprises & ... on 11 January, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~5 (en bloc matter)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 532/2019 & I.A. 13298/2019
MODICARE LIMITED ..... Plaintiff
Through: Mr. Ayush Samaddar, Adv.
versus
MAA ADISHAKTI MULTI TRADE ENTERPRISES & ORS.
..... Defendants
Through:
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 11.01.2021 (Video-Conferencing)
1. Renotify before the Joint Registrar (Judicial) on 10th February, 2021.
2. The Joint Registrar (Judicial) may re-list the matter before the court at the appropriate stage.
C. HARI SHANKAR, J.
JANUARY 11, 2021 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:12.01.2021 19:25:38