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Delhi High Court - Orders

Modicare Limited vs Maa Adishakti Multi Trade Enterprises & ... on 11 January, 2021

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~5 (en bloc matter)
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       CS(COMM) 532/2019 & I.A. 13298/2019
                                  MODICARE LIMITED                               ..... Plaintiff
                                               Through:          Mr. Ayush Samaddar, Adv.

                                                     versus

                                  MAA ADISHAKTI MULTI TRADE ENTERPRISES & ORS.
                                                                   ..... Defendants
                                              Through:

                                  CORAM:
                                  HON'BLE MR. JUSTICE C. HARI SHANKAR

                                              ORDER

% 11.01.2021 (Video-Conferencing)

1. Renotify before the Joint Registrar (Judicial) on 10th February, 2021.

2. The Joint Registrar (Judicial) may re-list the matter before the court at the appropriate stage.

C. HARI SHANKAR, J.

JANUARY 11, 2021 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:12.01.2021 19:25:38