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Delhi High Court - Orders

Sunil Kumar Tyagi vs Union Of India And Anr on 17 January, 2019

Author: S. Muralidhar

Bench: S.Muralidhar, Sanjeev Narula

$~34
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+                           W.P.(C) 3549/2018
SUNIL KUMAR TYAGI                                             ..... Petitioner
                            Through:      Ms. Asha Jain Madan, Advocate.

                            versus

UNION OF INDIA AND ANR.                                     ..... Respondents
                  Through:                Mr. Vinod Kumar, DC/Law BSF.
                                          Mr. Pushkar Bhardwaj, DC/ Law
                                          CRPF.
                                          Mr. Anil Shaku, AC/Law CRPF
                                          Mr. Deepak Kumar, SI/CRPF.

       CORAM:
       JUSTICE S.MURALIDHAR
       JUSTICE SANJEEV NARULA

                                     ORDER

% 17.01.2019

1. Learned counsel for the Respondents is in some difficulty today.

2. List on 1st May, 2019.

S. MURALIDHAR, J.

SANJEEV NARULA, J. JANUARY 17, 2019 ss