Delhi High Court - Orders
Sunil Kumar Tyagi vs Union Of India And Anr on 17 January, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3549/2018
SUNIL KUMAR TYAGI ..... Petitioner
Through: Ms. Asha Jain Madan, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Vinod Kumar, DC/Law BSF.
Mr. Pushkar Bhardwaj, DC/ Law
CRPF.
Mr. Anil Shaku, AC/Law CRPF
Mr. Deepak Kumar, SI/CRPF.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 17.01.2019
1. Learned counsel for the Respondents is in some difficulty today.
2. List on 1st May, 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J. JANUARY 17, 2019 ss