Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] Union of India - Subsection Section 136(2) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010 (2)Upon hearing the liquidator, Tribunal may give such directions as it shall think fit in regard to the said matters.Settlement of list of creditors
