Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 637 in The General Rules (Civil), 1957 637. Rules relating to fire in buildings. - Rules for providing against the occurrence of fire in court building reproduced in Appendix No. 21 shall be strictly complied with.
