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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(c) in The General Provident Fund (Orissa) Rules, 1938

(c)When the Government servant elects to subscribe at the minimum rate, the fraction of a rupee will be rounded to the nearest whole rupee, 50 paise counting at the next higher rupee.