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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(2)(n) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(n)the conditions and requirements for extraction and use of underground water, regulation and control of wells, including tube wells, and the principles or criteria and the procedure, for grant of permit to sink a well or tube well;