Supreme Court - Daily Orders
Sowmya Sunny Mahajan vs Sunny Suresh Mahajan on 18 May, 2022
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
Transfer Petition(s)(Civil) No(s). 189/2022
ITEM NO.1620 COURT NO.11 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 189/2022
SOWMYA SUNNY MAHAJAN Petitioner(s)
VERSUS
SUNNY SURESH MAHAJAN Respondent(s)
IA No. 15829/2022 - EX-PARTE STAY)
Date : 18-05-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Vivek Jain, AOR
Ms. Suchitra Kumbhat, Adv.
Mr. Nitin Sharma, Adv.
Mr. Nirvikar Singh, Adv.
For Respondent(s) Mr. Shashibhushan P. Adgaonkar, AOR
Mr. Rana Sandeep Bussa, Adv.
Mr. Omkar J. Deshpande, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the respective parties submitted that the parties are willing to explore the possibility of a mediated settlement in the matter.
Hence, the case is referred to the Supreme Court Mediation Center. The parties are directed to appear before the Supreme Court Mediation Center either in person or virtually on 06 th June, 2022 Signature Not Verified Digitally signed by Rajni Mukhi Date: 2022.05.23 at 11:00 a.m. (IST).
17:16:16 IST Reason:
Transfer Petition(s)(Civil) No(s). 189/2022 The learned Mediator to file a report of the mediation before this Court.
List the petition after the report of the mediation is received from the Supreme Court Mediation Center.
(NISHA KHULBEY) (NISHA TRIPATHI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR