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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(2)(l) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(l)perform such other duties in respect of financial matters as may be assigned to him by the Executive Council or the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.].