Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2)(j) in The U.P. Scheduled Commodities (Regulation of Distribution) Order, 1989

(j)Obey and carry out all such instructions as may be given by the District Magistrate, or any other officer authorised by the Government, from time to time;