Delhi High Court - Orders
Central Bureau Of Investigation vs Rafique-Ul-Islam & Anr on 10 February, 2023
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 605/2015 & CRL.M.A. 11558/2015
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr. Prasanta Varma, SPP, CBI with
Mr. Sujeet Kumar, Mr. Hiteshi Kakkar
and Mr. AS Khalsa, Advs.
versus
RAFIQUE-UL-ISLAM & ANR ..... Respondent
Through: Mr. Md. Qamar, Adv.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 10.02.2023
1. Learned proxy counsel appears for the CBI and seeks some accommodation since the main counsel is not available.
2. List on 08th August, 2023.
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J FEBRUARY 10, 2023/MK Signature Not Verified Digitally Signed By:MANISH KUMAR Signing Date:14.02.2023 10:20:01