Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 130 in Calcutta Improvement Act, 1911 130. Annual audit of accounts. - The accounts of the Board shall, once in every financial year, be examined and audited by such auditor as the [State Government] may appoint in this behalf.
